755. Juveniles to be given vocational training, exercised daily and instructed.
- Every juvenile convict shall be -(a)given vocational training;(b)exercised one hour each day either by marching, by drill, by sports and games or by gymnastic exercises; and(c)if a male and sentenced to imprisonment for a year or more be brought under a course of instruction according to the syllabus and courses of study prescribed by the Punjab School Education Board for the class in which the Juvenile convict is considered fit on examination by the teacher incharge of the concerned class, he should be made to pass one class every year; special emphasis should be laid on the physical health, social and moral education.Note. - Special emphasis should be laid on individual study, careful planning of training and treatment programmes to suit the needs of each individual inmate, education, work and vocational training, recreational and cultural activities, discipline, case-work approach; group work activities, individual and group guidance and counselling; periodical review, release planning, pre-release preparation, after care and comprehensive basis, follow up study.
