Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act] Union of India - Subsection Section 51(1)(a) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020 (a)the Commission is unable to discharge the functions and duties imposed on it by or under the provisions of this Act; or