Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 12 in Andhra Pradesh Land Licensed Cultivators Act, 2011 12. Repeal of Ordinance 1 of 2011: - The Andhra Pradesh Land Licensed Cultivators Ordinance 2011 is hereby repealed.
