Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(a) in The Wakf Act, 1995

(a)to carry out the directions of the Board in accordance with the provisions of this Act or of any rule or order made thereunder;