Supreme Court - Daily Orders
J Jayalalithaa vs State Of Tamil Nadu Rep. By The ... on 17 October, 2014
Bench: Chief Justice, Madan B. Lokur, A.K. Sikri
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ITEM NO.65 COURT NO.1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No. 7900/2014
(Arising out of impugned final judgment and order dated
07/10/2014 in in IA No. 1/2014 in Crl.Appeal No. 835 of 2014
passed by the High Court Of Karnataka At Bangalore)
J JAYALALITHAA Petitioner(s)
VERSUS
STATE OF TAMIL NADU REP. BY THE SUPERINTENDENT
OF POLICE DV AND AC, CHENNAI Respondent(s)
(With office report)
WITH
SLP(Crl) No. 7906-7908/2014
(With Office Report)
Date : 17/10/2014 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s) Mr. Fali S. Nariman, Sr. Adv.
Mr. B. Kumar, Sr. Adv.
Mr. A Navaneetha Krishnan, Sr. Adv.
Mr. S. Senthil, Adv.
Mr. Gaurav Agrawal,Adv.
Ms. Meha Aggarwal, Adv.
Mr. K.T.S. Tulsi, Sr. Adv.
Mr. C Mani Shankar, Adv.
Mr. Rupesh Kumar,Adv.
Mr. A. Ashokan,Adv.
Mr. Raj Kamal, Adv.
Signature Not Verified
Mr. Farz Khan, AdV.
Digitally signed by
Charanjeet Kaur
Date: 2014.10.17
14:40:45 IST
For Respondent(s)/ Mr. Subramonium Swamy,
Reason:
Intervenor(s) In-person
Ms. Roxy Subramanian, Adv.
Mr. Yatinder Choudhary, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
After hearing Shri Fali S. Nariman, Shri K.T.S. Tulsi, learned senior counsel for the petitioners and Shri Subramonium Swamy, party-in-person and also the complainant, for the present, we suspend the sentence and direct that the petitioners, (i) Selvi J.Jayalalithaa, (ii) Tmt.N.Sasikala, (iii) Mr.V.N. Sudhakaran, and (iv) TMT. J.Elasvarasi be released on bail on executing a bond with two solvent sureties by each of them to the satisfaction of the 36th Addl. City Civil & Sessions Judge (Spl. Court for Trial of Criminal Cases against Kum. Jayalalitha & Ors) at Bangalore.
Call these matters on 18th December, 2014.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar