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Union of India - Section

Section 16 in The Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 2007

16. Gratuity on resignation.

- Notwithstanding the provisions in regulation 16, employees shall be entitled to gratuity on resignation as admissible under the Payment of Gratuity Act, 1972 (390 of 1972) as amended from time to time.