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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Bihar - Subsection

Section 18(1) in Bihar Factories Rules, 1950

(1)In every room in a factory in which workers are ordinarily employed and which is not ventilated by mechanical means, there shall be sufficient openings in the walls or roof for the admission or egress of air to maintain the atmosphere in the room in a fresh and reasonably cool condition.