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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(3) in Punjab Market Committees Bye-laws

(3)Auction Recorder. -1. To start auction;2. To record auction in the register in Form 'H' of the rules;3. To ensure entries in Heap Register or Boli Bahis;4. Cross checking of Sale-purchase returns in Form 'M';5. Cross checking of gate register with Form 'M' returns;6. To maintain gate register;7. To collect market fee where need be;8. To assist Mandi Supervisor in accounts checking;9. To maintain account of market fee in Dealer Ledger;10. To maintain revenue stamp register;