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[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(2) in The Delhi Vidyut Board Rules, 1997

(2)A supplementary financial statement, if any, as provided under sub-section (5) of Section 61 of the Act shall also be prepared by the Board during the year to which the annual financial statement pertains in Form specified in Appendix-A to these rules.