Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Telangana - Subsection Section 18(1) in Telangana Labour Welfare Fund Act, 1987 (1)The Government may appoint as many Inspectors as are required to inspect records in connection with the sums payable into the Fund.
