Supreme Court - Daily Orders
Comm. Of Income Tax-Ii,Delhi vs M/S Liquid Investment And Trading Co. ... on 26 February, 2015
ITEM NO.110 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Civil Appeal No(s). 7426/2012
COMM. OF INCOME TAX-II,DELHI Appellant(s)
VERSUS
M/S LIQUID INVESTMENT & TRADING CO. LTD. Respondent(s)
(with office report)
Date : 26/02/2015 This appeal was called on for hearing today.
For Appellant(s)
Mr. S.S. Rawat, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
Mr. V. N. Raghupathy,Adv.
M/s. Khaitan & Co.,Adv.
Mr. Nikhil Nayyar,Adv.
Mr. E. C. Agrawala,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent has failed to enter appearance, despite service.
The matter falls under the complete category. Registry to process for listing before the Hon'ble Court, as per rules.
(RACHNA GUPTA) Signature Not Verified Registrar Digitally signed by Rupam Dhamija Date: 2015.02.28 13:53:57 IST Reason: