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Supreme Court - Daily Orders

Comm. Of Income Tax-Ii,Delhi vs M/S Liquid Investment And Trading Co. ... on 26 February, 2015

     ITEM NO.110                            REGISTRAR COURT. 1              SECTION IIIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MRS. RACHNA GUPTA

     Civil Appeal                 No(s).    7426/2012

     COMM. OF INCOME TAX-II,DELHI                                        Appellant(s)

                                                        VERSUS

     M/S LIQUID INVESTMENT & TRADING CO. LTD.                            Respondent(s)
     (with office report)


     Date : 26/02/2015 This appeal was called on for hearing today.


     For Appellant(s)
                                           Mr. S.S. Rawat, Adv.
                                           Mrs. Anil Katiyar,Adv.


     For Respondent(s)
                                           Mr. V. N. Raghupathy,Adv.
                                           M/s. Khaitan & Co.,Adv.
                                           Mr. Nikhil Nayyar,Adv.
                                           Mr. E. C. Agrawala,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Sole respondent has failed to enter appearance, despite service.

The matter falls under the complete category. Registry to process for listing before the Hon'ble Court, as per rules.

(RACHNA GUPTA) Signature Not Verified Registrar Digitally signed by Rupam Dhamija Date: 2015.02.28 13:53:57 IST Reason: