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Supreme Court - Daily Orders

Jayachandran C. vs The High Court Of Kerala on 22 September, 2017

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.54                            COURT NO.11                  SECTION X

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)               No(s).    857/2017

     JAYACHANDRAN C.                                                    Petitioner(s)

                                                    VERSUS

     HIGH COURT OF KERALA & ORS.                                    Respondent(s)

     (FOR ADMISSION and IA No.94621/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS)


     Date : 22-09-2017 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                           HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)               Mr. K.V. Viswanathan,Sr.Adv.
                                     Mr. John Mathew, AOR

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

The writ petition is allowed to be withdrawn without prejudice to any other remedy in accordance with law.

(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2017.09.23 11:13:44 IST Reason: