Supreme Court - Daily Orders
Jayachandran C. vs The High Court Of Kerala on 22 September, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.54 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 857/2017
JAYACHANDRAN C. Petitioner(s)
VERSUS
HIGH COURT OF KERALA & ORS. Respondent(s)
(FOR ADMISSION and IA No.94621/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS)
Date : 22-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. K.V. Viswanathan,Sr.Adv.
Mr. John Mathew, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The writ petition is allowed to be withdrawn without prejudice to any other remedy in accordance with law.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MADHU BALA Date: 2017.09.23 11:13:44 IST Reason: