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[Cites 0, Cited by 14] [Section 250(2)] [Section 250] [Entire Act]

Union of India - Subsection

Section 250(2)(b) in The Income Tax Act, 1961

(b)the [Assessing Officer] [ Substituted by Act 4 of 1988, Section 2, for " Income-tax Officer" (w.e.f. 1.4.1988).], either in person or by a representative.