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[Cites 0, Cited by 1] [Section 78(2)] [Section 78] [Entire Act]

State of West Bengal - Subsection

Section 78(2)(b) in The West Bengal Primary Education Act, 1973

(b)in respect of a coal-bearing land at the rate of [five per centum] of the annual value of the coal-bearing land as defined in clause (1) of section 2 of the West Bengal Rural Employment and Production Act, 1976;