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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(m) in The Coconut Development Board Act, 1979

(m)the form and manner in which and the time at which the Board may furnish returns and reports to the Central Government under sub-section (1) of section 17;