Section 52BB(4)(b) in The Insurance Act, 1938

[Cites 0, Cited by 0] [Section 52BB(4)] [Section 52BB] [Entire Act]

Union of India - Subsection

Section 52BB(4)(b) in The Insurance Act, 1938

(b)in the case of an order affecting a person not being a corporation or firm, be served on such person-

(i)personally, by delivering or tendering to him the order, or

(ii)by post, or

(iii)where the person cannot be found, by leaving a copy of the order with some adult male member of his family or by affixing such copy to some conspicuous part of the premises in which he is known to have last resided or carried on business or personally worked for gain,

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 52BB(4)(b) in The Insurance Act, 1938