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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(2) in Tamil University Act, 1982

(2)One-third of the total strength. of the members of the Senate shall be the quorum required for a meeting of the Senate:Provided that such quorum shall not be required a convocation of the University or a meeting of the senate held for the purpose of conferring degrees, titles diploma or other academic distinctions.