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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(d) in Pharmacy Council of India Regulations on Curbing the Menace of Ragging in Pharmacy Colleges, 2012

(d)any act by a senior student that prevents, disrupts or disturbs the regular academic activity of any other student or a fresher;