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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2)(b) in The Antiquities And Art Treasures Act, 1972

(b)the form in which an application for the grant of a licence may be made under sub-section (1) of section 7 and the particulars which such application shall contain;