Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(1) in Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987 (1)The annual accounts of the University shall be submitted by the Governing Council to such examination and audit as the Government may direct.
