Allahabad High Court
Ram Dular Pandey vs The Deputy Director Of Consolidation ... on 6 August, 2010
Court No. - 19 Case :- CONSOLIDATION No. - 1709 of 1979 Petitioner :- Ram Dular Pandey Respondent :- The Deputy Director Of Consolidation Faizabad And Others Petitioner Counsel :- Sripat Narain Singh Respondent Counsel :- C.S.C.,Haji Iqbal,K.B.Mathur,K.B.Sinha,V.K.Srivastava Hon'ble S.C. Chaurasia J.
On the illness slip of Sri Sripat Narain Singh, learned counsel for petitioner, case is adjourned.
List in the next cause list. Order Date :- 6.8.2010 psd