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Allahabad High Court

Ram Dular Pandey vs The Deputy Director Of Consolidation ... on 6 August, 2010

Court No. - 19

Case :- CONSOLIDATION No. - 1709 of 1979

Petitioner :- Ram Dular Pandey

Respondent :- The Deputy Director Of Consolidation Faizabad And Others
Petitioner Counsel :- Sripat Narain Singh

Respondent Counsel :- C.S.C.,Haji
Iqbal,K.B.Mathur,K.B.Sinha,V.K.Srivastava

Hon'ble S.C. Chaurasia J.

 

On the illness slip of Sri Sripat Narain Singh, learned counsel for petitioner, case is adjourned.

List in the next cause list. Order Date :- 6.8.2010 psd