Jammu & Kashmir High Court - Srinagar Bench
Zahoor Ahmad Kasab vs Union Territory Of J&K on 18 March, 2024
Bench: Rajnesh Oswal, Moksha Khajuria Kazmi
Serial No. 06
Regular Cause List
HIGH COURT OF JAMMU& KASHMIR AND LADAKH
AT SRINAGAR
CrlM No. 268/2024 in
CrlA (D) No. 15/2024
Zahoor Ahmad Kasab
... Appellant(s)
Through: -
Ms Sheeba, Advocate vice
Mr Wajid Mohammad Haseeb, Advocate.
V/s
Union Territory of J&K
... Respondent(s)
CORAM:
Hon'ble Mr Justice Rajnesh Oswal, Judge Hon'ble Ms Justice Moksha Khajuria Kazmi, Judge (ORDER) 18.03.2024
01. Notice of the application seeking condonation of delay, returnable within three weeks. Requisites for service within one week.
02. List again on 22nd of April, 2024.
(Moksha Khajuria Kazmi) (Rajnesh Oswal) Judge Judge SRINAGAR March 18th, 2024 "TAHIR"