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[Cites 0, Cited by 0] [Section 463(1)] [Section 463] [Entire Act]

State of Tamilnadu - Subsection

Section 463(1)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)if such person does not reside in the City and his address elsewhere is known to the Commissioner, by sending the same to him by registered post; or