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[Cites 0, Cited by 0] [Section 268(3)] [Section 268] [Entire Act]

State of Tamilnadu - Subsection

Section 268(3)(j) in The Coimbatore City Municipal Corporation Act, 1981

(j)position, materials and methods of construction of hearths, smoke-escapes, chimneys, staircases, latrines, drains, cess-pools;