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[Cites 0, Cited by 7] [Section 2(1)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(1)(a) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(a)"Agricultural produce" means all produce whether processed or not of agriculture, horticulture, animal husbandry, apiculture, pisciculture, fisheries and forest specified in the Schedule;