Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 395] [Section 376(2)] [Section 376] [Entire Act] Union of India - Subsection Section 376(2)(k) in The Indian Penal Code, 1860 (k)being in a position of control or dominance over a woman, commits rape on such woman; or