Allahabad High Court
Executive Engineer, Kanpur ... vs The P.O. Officer Consumer Grienvance ... on 19 February, 2013
Bench: Laxmi Kanta Mohapatra, Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- WRIT - C No. - 5048 of 2013 Petitioner :- Executive Engineer, Kanpur Electricity Supply Co. & Others Respondent :- The P.O. Officer Consumer Grienvance Redressal Forum & Anr. Petitioner Counsel :- Dr. S.K. Yadav Hon'ble Laxmi Kanta Mohapatra,J.
Hon'ble Mrs. Sunita Agarwal,J.
List in the next cause list.
Order Date :- 19.2.2013 P.P.