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[Cites 0, Cited by 0] [Section 80HHD(4)] [Section 80HHD] [Entire Act]

Union of India - Subsection

Section 80HHD(4)(e) in The Income Tax Act, 1961

(e)provision of such new facilities for the growth of Indian tourism as the Central Government may, by notification in the Official Gazette, specify in this behalf;]