Tripura High Court
Mr. Gs Bhattacharjee vs Mr. D. Sarma on 16 July, 2021
Author: Arindam Lodh
Bench: Arindam Lodh
HIGH COURT OF TRIPURA
AGARTALA
WP(C) 100/2020
alongwith WP(C) 101/2020
For Petitioner(s) : Mr. GS Bhattacharjee, Advocate
For Respondent(s) : Mr. D. Sarma, Addl. GA
HON'BLE MR. JUSTICE ARINDAM LODH Order 16/07/2021 At the request of Mr. D. Sarma, learned Additional GA, list the matters on 05.08.2021 JUDGE Saikat