Delhi High Court - Orders
Sh. Tarun Kataria vs Union Of India And Ors on 25 August, 2022
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7560/2018
SH. TARUN KATARIA ..... Petitioner
Through: Mr. Sachin Chauhan, Advocate
(through VC)
versus
UNION OF INDIA AND ORS. ..... Respondent
Through: Mr. Dev. P.Bhardwaj, CGSC with
Ms. Anubha Bhardwaj, Ms. Ankita
Gautam and Mr. Sarthak Anand,
Advocates for UOI.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 25.08.2022
1. The Hon'ble Division Bench could not assemble, as Hon'ble Mr. Justice Sanjeev Sachdeva is on leave today.
2. Re-notify on 10.01.2023.
BY ORDER COURT MASTER AUGUST 25, 2022 rk Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:26.08.2022 15:43:31 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.