Section 31 in The Appellate Side Rules of The High Court at Calcutta
31. In administering oaths and affirmations to declarants, the Commissioner shall be guided by the provisions of the Oaths Act, X of 1873. The following Forms are to be used:
OathsI swear that this my declaration is true, that it conceals nothing, and that no part of it is false, so help me God.AffirmationI solemnly declare that this my declaration is true, that it conceals nothing, and that no part of it is false.
