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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(5) in UGC (Institutions Deemed to be Universities) Regulations, 2019

5.0Procedure for Declaration of an Institution as an Institution Deemed to be a University.- 5.01 An institution, fulfilling the minimum eligibility criteria as laid down in these Regulations for considering proposals for declaration as an Institution Deemed to be University, may apply 'online' to the Commission on its web portal developed for this purpose, and under intimation to the Government.