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State of Gujarat - Section

Section 20 in Certificate Courses to Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2013

20.

% of the sanctioned intake of the First Shift of the previous admission year of corresponding Professional Diploma Courses, which shall be the supernumerary seats of the approved intake, in the,-
(a)Government Colleges or Institutions
(b)Grant- in-aided Colleges or Institutions, and
(c)Unaided Colleges or Institutions, of the State.