Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(1) in Punjab Municipal Act, 1911 (1)The enactments mentioned in the Schedule are hereby repealed to the extent specified in the fourth column thereof.
