Rajasthan High Court - Jodhpur
Balkesh vs Vimla And Ors on 24 November, 2022
Author: Madan Gopal Vyas
Bench: Madan Gopal Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Revision Petition No. 186/2015
Balkesh
----Petitioner
Versus
Vimla And Ors.
----Respondent
For Petitioner(s) : None present
For Respondent(s) : Mr.Shailendra Gwala for Mr. Sunil
Beniwal
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order 24/11/2022 Put up after four weeks alongwith SB CR Nos.268/2013, 50/2016, 130/2016, 190/2016.
(MADAN GOPAL VYAS),J 95-Hanuman/-
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