Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 48 in The Northern India Canal And Drainage Act, 1873 48. Fines excluded from sections 45, 46, 47.- Nothing in section 45, 46 or 47 applies to fines.
