Delhi High Court - Orders
Baldev Singh vs Skipper Towers P Ltd on 11 January, 2023
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 2326/1996 and I.A. 17763/2022
BALDEV SINGH ..... Plaintiff
Through: Mr. Deepanshu and Ms. Ankita
Chopra, Advocates.
versus
SKIPPER TOWERS P LTD. ..... Defendant
Through: None
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 11.01.2023
1. Learned counsel for the petitioner seeks adjournment on the ground that the arguing counsel is not well.
2. Adjourned to 13.03.2023.
NEENA BANSAL KRISHNA, J JANUARY 11, 2023/PA Signature Not Verified Digitally Signed By:PRIYANKA ANEJA Signing Date:12.01.2023 16:13:38