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Delhi High Court - Orders

Baldev Singh vs Skipper Towers P Ltd on 11 January, 2023

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                          $~1
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(OS) 2326/1996 and I.A. 17763/2022
                                BALDEV SINGH                                          ..... Plaintiff
                                                    Through:      Mr. Deepanshu and Ms. Ankita
                                                                  Chopra, Advocates.

                                                    versus

                                SKIPPER TOWERS P LTD.                              ..... Defendant
                                                    Through:      None

                                CORAM:
                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA

                                                  ORDER

% 11.01.2023

1. Learned counsel for the petitioner seeks adjournment on the ground that the arguing counsel is not well.

2. Adjourned to 13.03.2023.

NEENA BANSAL KRISHNA, J JANUARY 11, 2023/PA Signature Not Verified Digitally Signed By:PRIYANKA ANEJA Signing Date:12.01.2023 16:13:38