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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(7)(b) in The Maharashtra Regulation of Sugarcane Price (Supplied to Factories) Act, 2013

(b)is convicted and sentenced to imprisonment for an offence which in the opinion of the Government involves moral turpitude; or