Section 11 in Swami Rama Himalayan University Act, 2012
11. Officer's of the University.
- The following shall be the officers of the University:-(a)the Visitor;(b)the Chancellor;(c)the Vice-Chancellor;(d)the Pro Vice-Chancellor;(e)the Registrar;(f)the Deans of Faculties;(g)the Finance Officer; and(h)such other officers as may be declared by the Statutes to be officers of the University.
