Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Punjab - Subsection Section 21(C) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012 (C)while considering applications or case for admission to the old-age homes, no distinction shall be made on the basis of religion or caste;
