Bombay High Court
Sanjay Soya Pvt Ltd vs Kisanlal Parmanand Pardeshi And Anr on 23 November, 2020
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 18.IAL-3581-20.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.3581 OF 2020
IN
COMMERCIAL IP SUIT (L) NO.3576 OF 2020
ALONGWITH
LEAVE PETITION (L) NO.3580 OF 2020
Sanjay Soya Private Limited ....Plaintiff/Applicant
V/s.
Kisanlal Parmanand Pardeshi and Anr. .....Defendants
Ms. Janhvi Chadha a/w Mr. Jay Shah and Mr. Hardik Sampat i/b Krishna
Saurastri Associates LLP for Plaintiff/Applicant;
Mr. Vivek Pardeshi- Defendant No.2 appeared in-person;
Mr. Satish Gangurde, Section Officer, Court Receiver's Office present.
CORAM : K.R.SHRIRAM, J.
DATED : 23rd NOVEMBER 2020 P.C. :
1 Wrongly on board.
(K.R.SHRIRAM, J) Meera M. Digitally signed by Meera M. Jadhav Jadhav Date: 2020.11.23 19:29:05 +0530 Meera Jadhav