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Bombay High Court

Sanjay Soya Pvt Ltd vs Kisanlal Parmanand Pardeshi And Anr on 23 November, 2020

Author: K.R.Shriram

Bench: K.R.Shriram

                                                  1/1                      18.IAL-3581-20.doc




                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       ORDINARY ORIGINAL CIVIL JURISDICTION
                      INTERIM APPLICATION (L) NO.3581 OF 2020
                                         IN
                       COMMERCIAL IP SUIT (L) NO.3576 OF 2020
                                    ALONGWITH
                         LEAVE PETITION (L) NO.3580 OF 2020


Sanjay Soya Private Limited                             ....Plaintiff/Applicant
         V/s.
Kisanlal Parmanand Pardeshi and Anr.                         .....Defendants

Ms. Janhvi Chadha a/w Mr. Jay Shah and Mr. Hardik Sampat i/b Krishna
Saurastri Associates LLP for Plaintiff/Applicant;
Mr. Vivek Pardeshi- Defendant No.2 appeared in-person;
Mr. Satish Gangurde, Section Officer, Court Receiver's Office present.



                                              CORAM : K.R.SHRIRAM, J.

DATED : 23rd NOVEMBER 2020 P.C. :

1 Wrongly on board.

(K.R.SHRIRAM, J) Meera M. Digitally signed by Meera M. Jadhav Jadhav Date: 2020.11.23 19:29:05 +0530 Meera Jadhav