Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Punjab - Subsection Section 44(i) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960 (i)I shall do my best for the welfare of the girl as long as she remains in my charge and shall make proper provision for her maintenance.
