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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(2)The pattern and duration of courses, curricular syllabi, courses of instruction, time tables and text books of private schools, shall be regulated by the Government by issue of orders, from time to time.