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[Cites 0, Cited by 5] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2) in The Micro, Small And Medium Enterprises Development Act, 2006

(2)It shall come into force on such date1 as the Central Government may, by notification, appoint; and different dates may be appointed for different provisions of this Act and any reference in any such provision to the commencement of this Act shall be construed as a reference to the coming into force of that provision.