Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(4) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005 (4)All open access customers shall institute an appropriate security mechanism in the agreement to cover charges for a maximum period of one month.
