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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Telangana - Subsection

Section 97(h) in Greater Hyderabad Municipal Corporation Act, 1955

(h)a sub-committee may elect a Chairman of its meeting, and if no such Chairman is elected or if he is not present at the time appointed for holding any meeting, the members of the sub-committee present, shall choose one of their [Member] [['Throughout the Act