Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26A] [Entire Act] State of Haryana - Subsection Section 26A(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (2)a copy of the deed showing the title of the applicant to the said land.
