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Calcutta High Court (Appellete Side)

Ct. 15 Sandip Chatterjee vs The State West Bengal & Ors on 12 April, 2021

Author: Rajarshi Bharadwaj

Bench: Rajarshi Bharadwaj

61,sk 12.4.2021 W.P.A. 7642 of 2021 Ct. 15 Sandip Chatterjee Vs The State West Bengal & Ors.

Mr. Sabyasachi Mukherjee Ms. Arunima Das Sharma ... For the Petitioner.

On the prayer of the learned Counsel appearing for the petitioner, let this matter appear on 3rd May, 2021.

(Rajarshi Bharadwaj, J.)