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[Cites 0, Cited by 0] [Section 109] [Entire Act]

State of Maharashtra - Subsection

Section 109(a) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(a)any student who immediately prior to appointed day was studying for degree in various courses excepting those in Management which are coming under the purview of All India Council of Technical Education, Council of Architecture and Council of Pharmacy in any of the universities specified in Schedule-I be conferred a related degree of the respective universities for which he qualifies on the result of such examination;