Supreme Court - Daily Orders
Adobe Systems Software Ireland Ltd. vs Asstt. Director Of Income Tax ... on 25 August, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.39 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 22154/2014
(Arising out of impugned final judgment and order dated 28/03/2014
in WPC No. 2328/2013 passed by the High Court Of Delhi At N. Delhi)
ADOBE SYSTEMS SOFTWARE IRELAND LTD. Petitioner(s)
VERSUS
ASSTT. DIRECTOR OF INCOME TAX
(INTERNATINOAL TAXATION),
CIRCLE (1), NEW DELHI Respondent(s)
(With interim relief and office report)
WITH
SLP(C) No. 22364/2014
(With interim relief and office report)
SLP(C) No. 22367/2014
(With interim relief and office report)
Date : 25/08/2014 These petitions were called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. M.S. Syali, Sr. Adv.
Mr. Vishal Kalra, Adv.
Mr. H. Raghavendra Rao ,Adv.
Mr. Mukesh B., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for stay as well as SLP.
(MEENAKSHI KOHLI) Signature Not Verified (JASWINDER KAUR) COURT MASTER Digitally signed by Meenakshi Kohli Date: 2014.08.29 COURT MASTER 05:39:13 IST Reason: